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SC to Centre: Disburse Arrears Under OROP Scheme by March 15, 2023 - (10 Jan 2023)

SERVICE

Supreme Court has directed Central government to comply with its earlier order to disburse the arrears under ‘One Rank One Pension’ (OROP) scheme to eligible pensioners of the armed forces by 15th March 2023.

Tags : SUPREME COURT   OROP   PENSIONERS  

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