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Bombay HC Orders Release of Ex- ICICI Bank CEO Chanda Kochhar in Loan Fraud Case - (09 Jan 2023)

CRIMINAL

Bombay High Court has ordered the release of former ICICI bank CEO and MD Chanda Kochhar and her husband Deepak Kochhar in a petition alleging illegal arrest.

Tags : BOMBAY HIGH COURT   CHANDA KOCHHAR   ILLEGAL ARREST   LOAN FRAUD CASE  

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