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Delhi HC Acquits Man Who Faced Trial Without Any Legal Aid - (09 Jan 2023)

CRIMINAL

Delhi High Court while acquitting a man as the trial was vitiated due to non-assistance of accused by legal aid counsel, has observed that it a classic case where canons of justice were kept aside by trial court as the accused wasn't provided any effective legal aid.

Tags : DELHI HIGH COURT   LEGAL AID   ACQUIT   JUSTICE  

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