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Madras HC to State: Sell Indian Made Foreign Liquor Only to Licensed Consumers - (09 Jan 2023)

CIVIL

Madras High Court in attempt o curb the menace of alcohol abuse and underage drinking has suggested imposing a licensing regime for the sale, purchase, and usage of Indian Made Foreign Liquor.

Tags : MADRAS HIGH COURT   LIQUOR   UNDERAGE DRINKING  

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