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SC Stays HC’s Interim Order Staying Assam-Meghalaya Border Pact - (09 Jan 2023)

CIVIL

Supreme Court has stayed interim order passed by Meghalaya High Court which had put stay on the execution of Assam-Meghalaya border pact, which was entered into by two States subsequent to signing of a Memorandum of Understanding dated 29.03.2022.

Tags : SUPREME COURT   INTERIM ORDER   ASSAM-MEGHALAYA BORDER PACT   MOU  

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