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SC to Centre: Formulate Scheme for Regulating Funds of NGO - (09 Jan 2023)

CIVIL

Supreme Court while hearing a plea filed by ML Sharma against Anna Hazare for withdrawing money from government and using it for himself, has directed Central Government to formulate a comprehensive legislative or administrative scheme regarding the regulation of funds which come to NGOs.

Tags : SUPREME COURT   NGO   LEGISLATION   ADMINISTRATIVE SCHEME   ANNA HAZARE  

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