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SC: Transferred Judges Don’t Go With Labels - (09 Jan 2023)

CIVIL

Supreme Court while giving clarifications regarding how vacancies in High Courts must be categorized when a judge is transferred from another High Court, has stated that the said judge does not go to the transferred High Court with a label of a 'bar judge' or the 'service judge'.

Tags : SUPREME COURT   BAR JUDGE   SERVICE JUDGE   TRANSFER   HIGH COURT  

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