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NCLAT to Google: Deposit 10% of Penalty as Interim Measure - (06 Jan 2023)

MRTP/ COMPETITION LAWS

National Company Law Appellate Tribunal (NCLAT), Principal Bench while adjudicating an appeal filed in Google LLC & Anr. v CCI, has admitted Google’s appeal against CCI order dated 20.10.2022, subject to deposit of 10% of penalty amount of Rs. 1337.76 Crores.

Tags : NATIONAL COMPANY LAW APPELLATE TRIBUNAL   GOOGLE   CCI   PENALTY  

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