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SC: Dues Under MSMED Act Won’t Prevail Over Proceedings Under SARFAESI Act - (06 Jan 2023)

BANKING

Supreme Court has held that Dues under Micro, Small and Medium Enterprises Development (MSMED) Act, 2006 would not prevail over the SARFAESI Act.

Tags : SUPREME COURT   MSMED   SARFAESI   DUES  

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