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Del. HC: Court Can Permit Parties to Join Appln. Seeking Leave to Sue Trust Before Grant of Leave - (06 Jan 2023)

CIVIL

Delhi High Court has held that courts can permit a person to join an application seeking leave to institute a suit against a Trust under Section 92 of Code of Civil Procedure, 1908 as at that stage the suit is yet to be instituted.

Tags : DELHI HIGH COURT   LEAVE TO SUE TRUST   CPC  

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