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Bom. HC Restrains Regal Footwear from Using 'Regal' Trademark - (06 Jan 2023)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court has temporarily restrained Pune’s Regal Footwear from using the mark ‘Regal’ in a trademark infringement suit filed by owners of Mumbai’s Regal Shoes.

Tags : BOMBAY HIGH COURT   TRADEMARK   REGAL   FOOTWEAR  

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