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Madras HC Orders State to Prepare Prisoners’ Rights Handbook - (06 Jan 2023)

HUMAN RIGHTS

Madras High Court while directing State and Prison Department for creating a better prison environment and prison culture, has ordered for preparation of a “Prisoners’ Rights Handbook” highlighting the rights of the prisoners and their grievance mechanisms.

Tags : MADRAS HIGH COURT   PRISONERS’ RIGHTS HANDBOOK   PRISON CULTURE  

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