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MP HC Grants Pre-Arrest Bail to Vendor Accused of Selling Adulterated Paneer - (05 Jan 2023)

CRIMINAL

Madhya Pradesh High Court while granting anticipatory bail to vendor accused of selling adulterated paneer, has observed that there was no evidence to suggest that customers purchased item under the pretext that it was pure but later found it to be adulterated.

Tags : MADHYA PRADESH HIGH COURT   ANTICIPATORY BAIL   ADULTERATED  

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