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Delhi HC Stays Trial Against BJP Leaders in Defamation Case by Manish Sisodia - (05 Jan 2023)

CRIMINAL

Delhi High Court has stayed the trial against Bhartiya Janata Party leaders Hans Raj Hans and Manjinder Singh Sirsa in a defamation case filed by Delhi’s Deputy Chief Minister Manish Sisodia.

Tags : DELHI HIGH COURT   DEFAMATION   MANISH SISODIA  

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