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SC: Heroin And Other Drugs Are Ruining The Youths - (05 Jan 2023)

NARCOTICS

Supreme Court while rejecting application for anticipatory bail of a man, who had 24 grams of Heroin and Brown sugar in possession with him, has observed that heroin and other drugs are destroying the country and ruining the youths.

Tags : SUPREME COURT   HEROIN   ANTICIPATORY BAIL  

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