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Gauhati HC to State: Compensate People Affected by Illegal Bulldozer Action - (05 Jan 2023)

CIVIL

Gauhati High Court in suo moto proceedings has directed Assam government to take appropriate decision for compensating the persons affected by the illegal action of the police officers.

Tags : GAUHATI HIGH COURT   SUO MOTO   COMPENSATION   BULLDOZER ACTION  

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