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SC Quashes CBI Investigation Against Former Uttarakhand CM Trivendra Singh Rawat - (05 Jan 2023)

CRIMINAL

Supreme Court has set aside Uttarakhand High Court order which had directed Central Bureau of Investigation (CBI) to investigate corruption allegations against former Chief Minister of Uttarakhand Trivendra Singh Rawat.

Tags : SUPREME COURT   CBI   CORRUPTION   TRIVENDRA SINGH RAWAT  

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