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SC Dismisses Plea Against All. HC Order Refusing to Quash FIRs Relating to Mohammad Ali Jauhar Trust - (05 Jan 2023)

CRIMINAL

Supreme Court has refused to entertain plea filed by the office-bearers of Rampur's Maulana Mohammad Ali Jauhar Trust, headed by Azam Khan, for quashing of criminal proceedings in cases lodged for alleged land grabbing to expand the premises of the University.

Tags : SUPREME COURT   MAULANA MOHAMMAD ALI JAUHAR TRUST   QUASHING  

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