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Del. HC: Law Doesn’t Permit Husband to Take Wife's Household Articles Without Her Consent - (04 Jan 2023)

CRIMINAL

Delhi High Court while denying pre-arrest bail to a man in a complaint lodged by his wife alleging that her household articles were stolen while she was away from house, has held that law does not permit husband to take away wife's household articles without her consent and knowledge.

Tags : DELHI HIGH COURT   HUSBAND   WIFE   CONSENT  

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