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Allahabad HC to State: Ensure Case Files Reach High Court By 10 AM - (04 Jan 2023)

CIVIL

Allahabad High Court has directed Principal Secretary (Law) & LR, UP Govt. to introduce biometric system in office of CSC, Allahabad within two weeks and to ensure that files of each and every matter listed in Court reach by 10.00 AM, when Courts sit and start their judicial work.

Tags : ALLAHABAD HIGH COURT   BIOMETRIC SYSTEM   CASE FILES  

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