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UttaraKhand HC: Owner Must Follow Manner Provided by Law to Dispossess Even an Unauthorized Occupant - (04 Jan 2023)

PROPERTY

Uttarakhand High Court has held that although it is settled position in law that injunction cannot be granted against true owner of the property, even an unauthorized occupant can be ejected from a property only in the manner provided by law.

Tags : UTTARAKHAND HIGH COURT   UNAUTHORIZED OCCUPANT   OWNER  

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