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Delhi Court rants Bail to Photojournalist Manan Dar in UAPA Case - (04 Jan 2023)

CRIMINAL

Delhi Court has granted bail to Kashmir based photojournalist Mohd Manan Dar in a case registered under Unlawful Activities (Prevention) Act, 1967 while observing that accusation made by National Investigation Agency against him does not appear to be cogent and true.

Tags : DELHI COURT   UNLAWFUL ACTIVITIES (PREVENTION) ACT   BAIL  

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