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US Federal Court Allows Unshorn Hair and Beards for Sikhs in Marine Corps' Boot Camp - (30 Dec 2022)

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United States Federal Court has ordered Marine Corps to allow Sikh recruits with unshorn hair and beards to immediately begin basic training, while a district court more fully assesses the merits of a challenge against elite unit’s boot camp grooming rule of cutting hair and shaving beards.

Tags : UNITED STATES FEDERAL COURT   MARINE CORPS   SIKHS  

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