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J&K&L HC Dismisses Plea Seeking Reimbursement Under PM Special Scholarship Scheme - (28 Dec 2022)

CIVIL

Jammu & Kashmir and Ladakh High Court has dismissed a Jaipur-based University's plea for reimbursement of expenses incurred by it with regard to tuition fee, hostel fee and cost of books after admitting students from Jammu & Kashmir under Prime Minister's Special Scholarship Scheme for J&K Students.

Tags : JAMMU & KASHMIR AND LADAKH HIGH COURT   PM SPECIAL SCHOLARSHIP SCHEME   J&K STUDENTS  

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