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Bombay HC Refuses to Extend Stay on Order Granting Bail to Anil Deshmukh - (28 Dec 2022)

CRIMINAL

Bombay High Court has refused to extend the stay on order granting bail to former state home minister Anil Deshmukh in a corruption case.

Tags : BOMBAY HIGH COURT   BAIL   STAY   ANIL DESHMUKH  

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