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Telangana HC Transfers BRS MLA Poaching Case to CBI - (27 Dec 2022)

CRIMINAL

Telangana High Court has transferred the investigation into a case related to alleged attempts to poach 4 MLAs of Bharat Rashtra Samithi (BRS) to the Central Bureau of Investigation (CBI).

Tags : TELANGANA HIGH COURT   MLA   CBI   POACHING  

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