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Chhattisgarh HC: Girls Aged 10-15 Yrs Undergo Biological Changes, Needs Care & Attention of Mother - (26 Dec 2022)

FAMILY

Chhattisgarh High Court while granting custody of minor Hindu girl to her mother observed that a girl child aged between 10 to 15 years undergoes biological changes which cannot be tended to by the father, despite him being a natural guardian.

Tags : CHHATTISGARH HIGH COURT   CUSTODY   NATURAL GUARDIAN  

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