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Allahabad HC Grants Bail to Siddique Kappan in PMLA Case - (26 Dec 2022)

CRIMINAL

Allahabad High Court has granted bail to Kerala journalist Siddique Kappan in connection with a Prevention of Money Laundering Act (PMLA) case initiated against him by Enforcement Directorate.

Tags : ALLAHABAD HIGH COURT   BAIL   PMLA   SIDDIQUE KAPPAN  

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