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Ker. HC: Teaching Experience Can be One That is Gained After Acquiring Essential PG Qualification - (23 Dec 2022)

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Kerala High Court has held that teaching experience of ten years mentioned Special Rules in force for promotion for the post of Professor is one that has to be gained after obtaining the basic PG qualification required for the post.

Tags : KERALA HIGH COURT   TEACHING EXPERIENCE   PG QUALIFICATION   PROFESSOR  

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