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P&H HC Grants Bail to Army Personnel in Chandigarh University Video Leak Case - (22 Dec 2022)

CRIMINAL

Punjab and Haryana High Court while granting bail to Army man Sanjeev Singh, who was arrested in the Chandigarh University video leak case, has observed that since entire investigation is complete, accused can’t be put behind bars for an indefinite time period.

Tags : PUNJAB AND HARYANA HIGH COURT   BAIL   CHANDIGARH UNIVERSITY VIDEO LEAK CASE  

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