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All. HC to State: Protect Ancient Temples in the Vicinity of Banke Bihari Temple - (22 Dec 2022)

CIVIL

Allahabad High Court has directed Uttar Pradesh Government to protect the ancient temples situated in the vicinity of the Banke Bihari temple in Mathura-Vrindavan while implementing its proposed plan to redevelop the temple area.

Tags : ALLAHABAD HIGH COURT   BANKE BIHARI TEMPLE   REVAMP  

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