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Delhi HC: 'Rooh Afza' Trademark has Acquired Immense Goodwill - (22 Dec 2022)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has observed that mark "Rooh Afza" has acquired immense goodwill and therefore the mark requires a high degree of protection, and it is essential to ensure that the competitors keep a safe distance from it.

Tags : DELHI HIGH COURT   ROOH AFZA   TRADEMARK  

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