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Kerala HC to State: Take Decision on Proposal for Enhancing Superannuation Age of HC Staff - (22 Dec 2022)

SERVICE

Kerala High Court has asked the State government to take a decision on the proposal made by a Committee of Judges regarding enhancement of age of superannuation of its staff, in light of judicial reforms proposed on the basis of 'Model Digital Court'.

Tags : KERALA HIGH COURT   SUPERANNUATION   MODEL DIGITAL COURT  

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