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J&K&L HC: Constitute Expert Committee to Make Chenab Valley Accident Free - (22 Dec 2022)

CIVIL

Jammu and Kashmir and Ladakh High Court has directed UT Government to constitute an expert Committee to ascertain the reasons for repeated road accidents on Batote-Doda-Kishtwar Road in the Chenab Valley region and suggest measures to make road accident free.

Tags : JAMMU AND KASHMIR AND LADAKH HIGH COURT   EXPERT COMMITTEE   CHENAB VALLEY   ACCIDENT  

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