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Madras HC to State: Pay Compensation to Family of Man Missing Since Hospital Admission for COVID-19 - (21 Dec 2022)

CIVIL

Madras High Court has directed State to pay Rs 1 lakh compensation to family of 74 year old man who has not been found since being taken to government hospital in June 2020 for COVID-19 treatment and directed police to take effective step to find his whereabouts.

Tags : MADRAS HIGH COURT   COMPENSATION   MISSING PERSON   COVID-19  

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