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Kerala HC to Govt. Medical Colleges: Implement Order Relaxing Timings of Hostels - (21 Dec 2022)

CIVIL

Kerala High Court has directed all Government Medical Colleges to act in terms of Government Order dated 06.12.2022, which has substantially relaxed timings of Government Medical College Hostels, with immediate effect.

Tags : KERALA HIGH COURT   GOVERNMENT MEDICAL COLLEGES   HOSTEL   TIMING  

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