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Bombay HC: Social Media is Important Pillar of Democracy, if Not Misused - (21 Dec 2022)

CRIMINAL

Bombay High Court while quashing a FIR lodged against man who had hacked Facebook page of MLA Ravi Rana, has held that social media has become a powerful medium for exchange of views, expressing opinions and thus has become an important pillar of democracy, but only so long as it is not misused.

Tags : BOMBAY HIGH COURT   SOCIAL MEDIA   FIR   DEMOCRACY  

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