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SC Allows PCI to Consider Applications Received for c for 2023-2024 - (20 Dec 2022)

EDUCATION

Supreme Court has allowed Pharmacy Council of India's (PCI) application seeking permission to consider for next academic year 2023-24, applications received for the establishment of new pharmacy colleges.

Tags : SUPREME COURT   PHARMACY COUNCIL OF INDIA   PHARMACY COUNCIL OF INDIA'S  

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