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Delhi HC: Sexual Harassment During Childhood Have Insurmountable Long-Term Effects - (20 Dec 2022)

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Delhi High Court while upholding dismissal of teacher accused of molestation, has observed that in matters relating to sexual harassment of children, paramount consideration is to be given to well-being of child as long-term effects of childhood sexual harassment are at many times insurmountable.

Tags : DELHI HIGH COURT   SEXUAL HARASSMENT   CHILDREN   LONG-TERM EFFECTS  

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