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All. HC Orders Enquiry Against Advocate for Printing Name on Advertising Leaflets for Property Sale - (19 Dec 2022)

CIVIL

Allahabad High Court has ordered State Bar Council to hold an inquiry for against an Advocate whose name was mentioned on advertising leaflets for property sale, purchase, resolution of disputes, etc.

Tags : ALLAHABAD HIGH COURT   STATE BAR COUNCIL   ADVERTISING  

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