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Delhi HC to Schools: Ensure No Child Belonging to EWS is Denied Admission - (16 Dec 2022)

EDUCATION

Delhi High Court while observing that miserable state of affairs is prevalent in national capital at elementary education level is concerned has directed all schools to ensure that no child belonging to Economically Weaker Section (EWS) under the enactment is denied admission.

Tags : DELHI HIGH COURT   EWS   ADMISSION   ELEMENTARY EDUCATION  

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