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SC Allows Rajasthan HC Bar Association Elections - (16 Dec 2022)

CIVIL

Supreme Court has allowed Rajasthan High Court Bar Association to conduct elections for the post of office-bearers on Friday, December 16, strictly in accordance with the guidelines laid down and without contravening the principle of 'One Bar, One Vote'.

Tags : SUPREME COURT   RAJASTHAN HIGH COURT BAR ASSOCIATION   ELECTION  

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