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SC to States & HC: File Status Report on Establishment of Gram Nyayalayas - (16 Dec 2022)

CIVIL

Supreme Court has ordered all State Governments and High Courts in the country to file status reports/reply within a period of 8 weeks from today in a plea seeking establishment of Gram Nyayalayas as per the Gram Nyayalayas Act 2008 in the States across the country.

Tags : SUPREME COURT   GRAM NYAYALAYAS   STATUS REPORT  

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