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Delhi HC Stays Recovery of ?223 Crores Penalty on MakeMyTrip Imposed by CCI - (16 Dec 2022)

MRTP/ COMPETITION LAWS

Delhi High Court has stayed recovery of Rs. 223 crores (approx.) of penalty imposed on MakeMyTrip by Competition Commission of India (CCI) for allegedly indulging in anti-competitive practices.

Tags : DELHI HIGH COURT   MAKEMYTRIP   CCI  

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