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Mad HC: Isha Foundation's Yoga Centre Doesn't Require Prior Environmental Clearance for Construction - (15 Dec 2022)

ENVIRONMENT

Madras High Court while observing that Isha Foundation's Yoga Centre comes within the definition of an educational institution, has allowed its plea against a show cause notice issued to it for carrying out construction work between 2006-2014 at Coimbatore without obtaining environmental clearance.

Tags : MADRAS HIGH COURT   ISHA FOUNDATION'S YOGA CENTRE   ENVIRONMENTAL CLEARANCE  

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