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Delhi HC: Children With Disabilities Entitled to Basic Facilities in Kendriya Vidyalaya Schools - (15 Dec 2022)

HUMAN RIGHTS

Delhi High Court has held that children with disabilities are entitled to basic facilities such as uniform, computer fee and transportation cost in Kendriya Vidyalaya Schools under Rights of Persons with Disabilities Act, 2016.

Tags : DELHI HIGH COURT   CHILDREN WITH DISABILITIES   KENDRIYA VIDYALAYA  

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