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SC: Constitute Inter-State River Water Disputes Tribunal for Pennaiyar River Dispute Within 3 Months - (15 Dec 2022)

CONSTITUTION

Supreme Court has directed Centre to complete the process of constituting the Inter-State River Water Disputes Tribunal to resolve the Pennaiyar river dispute between Tamil Nadu and Karnataka, within three months.

Tags : SUPREME COURT   INTER-STATE RIVER WATER DISPUTES TRIBUNAL   PENNAIYAR RIVER  

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