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SC: Execute Arbitral Award Secured by DAMEPL Against DMRC in 3 Months - (15 Dec 2022)

ARBITRATION

Supreme Court has directed execution of Rs 7,200 crore arbitral award won by Delhi Airport Metro Express Private Limited (DAMEPL) against State-owned Delhi Metro Rail Corporation (DMRC) within 3 months and observed that law regarding execution is not different for state corporations or government.

Tags : SUPREME COURT   DMRC   ARBITRAL AWARD  

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