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Delhi HC to TRAI: Expedite Consultations With Stakeholders on Framework for OTT Apps - (14 Dec 2022)

MEDIA AND COMMUNICATION

Delhi High Court has directed Telecom Regulatory Authority of India (TRAI) to expedite consultations with stakeholders for recommendations to Union government on proposed regulatory framework for Over-The-Top (OTT) services like WhatsApp and Facebook Messenger.

Tags : DELHI HIGH COURT   TRAI   OTT   REGULATORY FRAMEWORK  

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