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Allahabad HC to State: Ensure Criminal History of Accused is Available at One Stroke - (14 Dec 2022)

CRIMINAL

Allahabad High Court has directed State's Principal Secretary Home and DGP to take necessary steps so that criminal history of an accused is available in one stroke and asked authorities to fix responsibility of person responding in Court(s) for disclosing entire criminal history of accused.

Tags : ALLAHABAD HIGH COURT   CRIMINAL HISTORY   DGP  

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